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Ram Kumar Prasad & Ors. vs Sri Sudhir Kumar & Ors. on 5 August, 2014

Author: Rakesh Kumar

Bench: Rakesh Kumar

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Miscellaneous Jurisdiction Case No.5489 of 2013
                                                      In
                               Civil Writ Jurisdiction Case No. 5238 of 2006
                 ======================================================
                 1. Ram Kumar Prasad , son of Late Moti Mahton resident of mohalla
                    Chughati P.S. Civil Line, District Gaya at present posted at Govt.
                    Polytechnic, Gaya
                 2. Manoj Kumar Singh, son of Late Hari Bansh Prasad Singh, resident of
                    village Maldiha, P.S. Barhara Kothi District Purnea at present posted at
                    New Govt. Polytechnic Patliputra, Patna 23
                 3. Yogendra Prasad Rajak, son of Late Gauri Prasad Rajak, resident of
                    village Paharpur, P.S. Mahnar District Vaishali presently posted at
                    Nalanda College Engineering, Chandi, Nalanda
                 4. Chandra Shekhar Prasad son of late Sheo Narayan Prasad resident of
                    village Parnai P.S. Parmalpur, District Nalanda
                 5. Baleshwar Prasad son of late Sahdeo Singh resident of village
                    Mahendrapur, P.S. Hathidah, District Patna at present both petitioner
                    no. 4 and 5 posted at Govt. Polytechnic Barauni
                                                                         .... .... Petitioners
                                                   Versus
                 1. Sri Sudhir Kumar, S/o name not known to the petitioner, Principal
                    Secretary, Department of Science and Technology, Govt. of Bihar,
                    Patna.
                 2. Sri Binay Kumar, S/o name not known to the petitioner, Director,
                    Department of Science and Technology, Govt. of Bihar, Patna.
                 3. Sri Om Prasad Roy, S/o name not known to the petitioners Joint
                    Secretary Deptt. Of Science and Technology, Govt. of Bihar, Patna.
                 4. The State of Bihar
                                                                    .... .... Opposite Parties
                 ======================================================
                 Appearance :

                 For the Petitioners     :   Mr. Tara Nath Jha

                 For the Opposite Parties     :   Mr. Kundan Bhadur Singh

                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR

                 ORAL ORDER

3   05-08-2014

After some argument, learned counsel for the petitioners seeks permission to withdraw this petition. Learned counsel for the petitioners submits that petitioners may avail appropriate remedy. The prayer is allowed. The petition stands Patna High Court MJC No.5489 of 2013 (3) dt.05-08-2014 2/2 dismissed as withdrawn with liberty as indicated above.

(Rakesh Kumar, J) Praful/-

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