Bombay High Court
Chhaya Suresh Jadhav And Others vs Dy. Collector (Enc/Rem) Malad And ... on 7 March, 2022
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
(18)-AO-376 & 380-2021 aw IA-3150 & 3154-2021.doc
07.03.2022
Digitally
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
MOHAMMAD
MOHAMMAD NAJEEB
MOHAMMAD
CIVIL APPELLATE JURISDICTION
NAJEEB
MOHAMMAD QAYYUM
QAYYUM Date:
2022.03.07
19:00:56
+0530
Appeal from Order No. 376 / 2021
Alongwith
Interim Application No. 3150 / 2021
in
Appeal from Order No. 376 / 2021
Chhaya Suresh Jadhav and Others ... Appellants
Versus
Addl. Collector and Competent and Others
[
... Respondents
Alongwith
Appeal from Order No. 380 / 2021
Alongwith
Interim Application No. 3154 / 2021
in
Appeal from Order No. 380 / 2021
Chhaya Suresh Jadhav and Others ... Appellants
Versus
Dy. Collector (Enc/Rem) Malad and Others ... Respondents
****
Senior Advocate P.S. Dani i/by Ms. Sonali G. Sase, Advocate for the
Appellants in both appeal.
Mr. Ashish Kamat i/by Ashish Gatagat a/w Animesh Singh, Advocate
for Respondent No.4 in AO-376/2021 and for Respondent No.3 in AO-
380/2021.
Mrs. Pooja K. Kane i/by Mehul Rathod, Advocate for Respondent
No.3 (Pragati SRA CHS)
Mr. Y.Y. Dabake, AGP for State.
Najeeb 1/2
(18)-AO-376 & 380-2021 aw IA-3150 & 3154-2021.doc
07.03.2022
****
CORAM : SANDEEP K. SHINDE, J.
DATE : 7th MARCH, 2022.
P.C.
Mrs. Pooja Kane, undertakes to file Vakalatnama within two days from today. Stand over to 6th April, 2022. Interim order to continue till the next date.
(SANDEEP K. SHINDE, J.) Najeeb 2/2