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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(2) in Universities of Agricultural Sciences Act, 2009

(2)All colleges, research and experimental stations, KVKs and Extension Education and other Training centres under the management of the University or other institutions, which are under the jurisdiction and authority of each University, shall be constituent units of that University and under the management and control of the University. No unit shall be recognized as affiliated unit unless other wise recognized as affiliated college by the University.