Andhra Pradesh High Court - Amravati
Nelapati Subba Naidu, vs State Of Andhra Pradesh on 15 October, 2025
APHC010598342023
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-21
[3483]
AT AMARAVATI
WP(PIL) NO: 197 of 2023
Nelapati Subba Naidu ...Petitioner
Vs.
State of Andhra Pradesh and others ...Respondents
**********
Advocate for Petitioner : Sri K. Dheeraj Reddy for Sri C.Subodh Advocate for Respondents : Smt S. Pranathi, learned Special Government Pleader CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE RAVI CHEEMALAPATI DATE : 15th October 2025 PC:
Smt S. Pranathi, learned Special Government Pleader, seeks further time for filing additional affidavit in terms of the previous order.
List on 25.03.2026.
DHIRAJ SINGH THAKUR, CJ RAVI CHEEMALAPATI, J AMD