Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] NCT Delhi - Subsection Section 23(2)(f) in Delhi Motor Vehicles Taxation Act, 1962 (f)the issue of duplicate tokens and of certified copies of the records of the taxation authority and the fee chargeable therefore;