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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(f) in University of Heatlh Sciences, Karnal Act, 2016

(f)all reference in any will, deed or other documents, whether made or executed before or after the commencement of this Act, which contains any bequest, gift, endowment or trust in favour of Government for the purpose of Kalpana Chawla Government Medical College, Karnal shall stand transferred to University;