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State of Uttar Pradesh - Section

Section 16 in U.P. Excise Superintendent Service Rules, 1973

16. Scales of Pay.

- The scales of pay admissible to the persons appointed, either in regular, substantive or temporary appointment, shall be such as have been determined by the Government from time to time. The scale of pay* admissible at the commencement of this Rule is as under :Excise Superintendent 450-25-650-EB-30-800-EB-50-950 Rupees.