Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 35] [Entire Act] Union of India - Subsection Section 35(5) in The Wild Life (Protection) Act, 1972 (5)No alteration of the boundaries of a National Park by the State Government shall be made except on a recommendation of the National Board.
