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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2)(ix) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(ix)to specify the amount or scale or various fees leviable and payable under this Act and the rules and regulations made thereunder and provide the mode of their payments;