Section 21(2)(i) in The U.P. Warehouse Act, 1958

[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2)(i) in The U.P. Warehouse Act, 1958

(i)a Warehousing Corporation established or deemed to be established under the Warehousing Corporations Act, 1962, except in regard to the restriction on its power to lend money on goods received by it for deposit in its warehouse, or,

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State of Uttar Pradesh - Subsection

Section 21(2)(i) in The U.P. Warehouse Act, 1958