Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 185] [Entire Act] State of Rajasthan - Subsection Section 185(i) in The Rajasthan Adaptation of Laws (On State and Concurrent Subjects) Order, 1956 (i)words referring, expressly or impliedly, to the State of Ajmer shall be construed as referring to the Ajmer area;
