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State of Odisha - Section

Section 1 in The Orissa Electric Supply-line Material (Unlawful possession) Act, 1988

1. Short title and commencement.

(1)This Act may be called the Orissa Electric Supply-line Material (Unlawful Possession) Act, 1988.
(2)It extends to the whole of the State of Orissa.
(3)It shall come into force at once.