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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Building Rules - 2012

6. Restrictions On Projections In Mandatory Open Spaces.

- The following are the Restrictions on Projections in the mandatory open spaces / setbacks / interior open spaces:
(a)Cornice, Chajjas / weather shades only of width not exceeding 60cm shall be allowed in the mandatory setbacks.
(b)No balcony projections or corridor shall be permitted projecting within the mandatory open spaces / setbacks in case of non-high rise buildings. These, if provided for, shall be set back as per the minimum mandatory open spaces and the setbacks shall be clear from the edge of the balcony or corridor. However, a Portico or Canopy without access to the top may be considered in the front open space.
(c)In case of Individual Residential Building in plots more than 300sq.m:
(i)In the front setback only a security guard booth of 2sq.m is allowed.
(ii)Septic tank, well may be allowed in the rear and side open spaces.
(iii)A setback of at least 1m from the property or boundary line of the plot shall be provided for these structures.
(iv)Parking sheds, generator room may be allowed in the rear and side open Spaces.
(v)The height of these accessory buildings shall not be more than 2.5m and shall not occupy more than 1/4th of the plot width. These shall be so located that they do not hinder the fire safety measures and operations.