Rajasthan High Court - Jaipur
Subhash S/O Chetram vs Seva S/O Thandu on 15 December, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4982/2020
Subhash S/o Chetram
----Petitioner
Versus
Seva S/o Thandu
----Respondent
For Petitioner(s) : Mr. Vemal Choudhary For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 15/12/2022 Learned counsel for the petitioner seeks two weeks' time to file additional documents on record.
List after two weeks.
(INDERJEET SINGH),J Payal/98 (Downloaded on 22/12/2022 at 09:25:50 PM) Powered by TCPDF (www.tcpdf.org)