Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 127 in The Finance Act, 2023 127. In section 295 of the Income-taxAct, in sub-section (2),— (i)in clause (eec), after the word "audit", the words "or inventory valuation"shall be inserted;
