Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] State of Odisha - Subsection Section 171(4) in The Orissa Municipal Corporation Act, 2003 (4)Subject to the provisions of Sub-section (1), any investment made under this Section may, from time to time, be varied or transposed.
