Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 451(2)] [Section 451] [Entire Act] State of Jharkhand - Subsection Section 451(2)(f) in Jharkhand Municipal Act, 2011 (f)in the case of a hospital or a clinic, would be harmful to the patients due to noise or an environment, which poses a health hazard, or