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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(1) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(1)The District Advisory Committee shall hold their meetings in the concerned headquarter of the district or such other place or places as may be determined by the Chairman from time to time.