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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(a) in The West Bengal Co-Operative Societies Act, 1983

(a)the membership of a co-operative society shall be voluntary and shall be open to all persons who are eligible for such membership without any social, political or religious discrimination;