Karnataka High Court
Taurus Aviation Services Pvt.Ltd., vs The Kingfisher Airlines Limited on 8 April, 2011
Author: Aravind Kumar
Bench: Aravind Kumar
{N THE HEGH mum' GE' KARNATAKA AT §ANGA:;<§§':_E
DATED THIS THE 08" DAY OFAPRIL, 2C¥."§i %; .f[ f i _
BEFORE
THE HGN'BLE MRJUSTICE AP§;:WiéND KEEWKR Ln- f%j
Co.P.TN'o.3,07{:G09 % 3Eir'wEE1~s';
'f'A'{;'%'RUS AVIATECDN sERvi'c:1:«:E:.1>'::ffrji.':;ri3--if " % 6~3--862/2,13,}GREE1\2{l.ANI)S,._._ V' i_ AMTEERPI-ST, m":32s:1g;:-Bg--\,I:§~5Q0 . REP. BY ITS Ix/Ié\§3IA(5§fI'{{§..£}ERECIT()E?§-- V " V' SR1RAMESH€B.B;;1:j:Ej"--. } .... _, ..PE1'I'§EONER {By SR: "M3'.v:E;1.s;A'vv<:§:;&:2fi;;- 'R§jDDY AND SREEiRA@"J'{}AS"x&T,r5L1\\rI'iii ;2xI.:fv"c>~CAit'Es) AND: 1' ' "
5:5':-: .K1:\lG'EIEi§I 19;}; }'xI.1{l.IE'~E"}3ZE; 1,,§E\£E7E'E;D {F«:>R-:4:-a1:1:;';%;':'.;";«* . THE 1:::'«:<t<:;{&»§~«¢?' §,2x':*1<>z~: Ill\/II'TED)
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ORQEET.
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