Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140B] [Entire Act] Union of India - Subsection Section 140B(3) in The Aircraft Rules, 1937 (3)A copy of the Operations Manual, or such part of the Manual as may be prescribed by the Director-General shall be carried in all aircraft [* * *] [Certain words omitted by G.S.R. 413, dated 4.8.2001. ] engaged in scheduled air transport services.