Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] Union of India - Subsection Section 11(2)(b) in The Textiles Committee Act, 1963 (b)take samples of any article or of any material or substance used in any article or process in relation to which construction particulars, marks or inspection standards have been specified;