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Madras High Court

M/S.Agalya Fly Ash Bricks vs The Authorized Officer on 18 July, 2018

Author: M.Duraiswamy

Bench: M.Duraiswamy, Anita Sumanth

                                                           1

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 18.07.2018


                                                       CORAM:
                             THE HONOURABLE MR.JUSTICE M.DURAISWAMY
                                              AND
                             THE HONOURABLE DR.JUSTICE ANITA SUMANTH

                                          W.P(MD)No.9660 of 2018
                                                   and
                                         W.M.P(MD)No.8906 of 2018

                      M/s.Agalya Fly Ash Bricks,
                      represented by its Proprietor,
                      K.Sivasankar                                    ... Petitioner
                                                          Vs.

                      1.The Authorized Officer,
                        Tamil Nadu Mercantile Bank Ltd.,
                         Madurai Regional Office,
                         (Oddanchatram Branch),
                         Madurai.

                      2.The Branch Manager,
                         Tamil Nadu Mercantile Bank Ltd.,
                          Oddanchatram Branch,
                          Godhandarama Reddiar Complex,
                          First Floor, Dharapuram Main Road,
                          Oddanchatram-624 619.                      ... Respondents


                      PRAYER: Petition filed under Article 226 of the Constitution of India,
                      to issue a Writ of Certiorarified Mandamus to call for the records
                      relating to the order passed by the first respondent, dated
                      28.03.2018 in his possession notice and quash the same and to
                      direct the respondents to pass orders on the representation of the
                      petitioner dated 20.03.2018.


                            For Petitioner             : Mr.M.Md.Ibrahim Ali
http://www.judis.nic.in     For Respondents            : Mr.N.Dilip Kumar
                                                       2


                                                    ORDER

(Order of the Court was made by DR.ANITA SUMANTH,J.) The learned Counsel appearing for the petitioner sought permission of this Court to withdraw this writ petition under instructions and also made an endorsement to that effect.

2. In view of the same, the Writ Petition is dismissed as withdrawn. No costs. Consequently, the connected Miscellaneous Petition is also dismissed.

                                                           [M.D.,J]     [A.S.M.,J.]

                                                                  18.07.2018

                      Index       :Yes/No
                      Internet    :Yes/No
                      ssl




http://www.judis.nic.in 3 M.DURAISWAMY,J.

and DR.ANITA SUMANTH,J.

ssl W.P(MD)No.9660 of 2018 18.07.2018 http://www.judis.nic.in