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State of Madhya Pradesh - Section

Section 13 in The M.P. Ashaskiya Shikshan Sanstha (Institutional Fund) Rules, 1983

13. Accounts.

- Cash books, treasury cheque books and account books relating to salaries and fees, vouchers and other papers relating to payment of salaries and fees of the institution shall be kept in the custody of the Principal/Headmaster of the institution. The responsibility of maintaining the accounts shall be of the Principal/Headmaster and he shall make all books relating to accounts and all other papers available at the time of audit.