Madhya Pradesh High Court
Sun Pharmaceutical Industries (India) ... vs Ganesh Kumar Ludeley on 25 February, 2019
1 MP-6171-2018 The High Court Of Madhya Pradesh MP-6171-2018 (SUN PHARMACEUTICAL INDUSTRIES (INDIA) LTD. Vs GANESH KUMAR LUDELEY) 2 Indore, Dated : 25-02-2019 None present for the petitioner. Adjourned.
List after four weeks.
(ROHIT ARYA) JUDGE sh Digitally signed by SEHAR HASEEN Date: 2019.02.26 11:10:50 +05'30'