Calcutta High Court
(Dr.) Vijoy Pahwa vs Utsab Basu on 1 March, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 2993 of 2006
CS No. 65 of 2006
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(DR.) VIJOY PAHWA
Versus
UTSAB BASU
Appearance:
Mr. Abhijit Chakraborty, Adv.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : March 1, 2011.
The Court : Since the suit has been dismissed for non- prosecution on February 28, 2007, G.A.No.2993 of 2006 should be treated as disposed of and struck off.
(Sanjib Banerjee, J.) A/s.