Section 197(2) in The U.P. Zamindari Abolition and Land Reforms Act, 1950
(2)[ Notwithstanding anything contained in any other provision of this Act, the right to admit any person as asami of tank, pond or other land, covered by water shall be regulated by the rules made under this Act.] [Inserted by U.P. Act No. 20 of 1982 (w.e.f 10.11.1980).]