Section 54(2)(c) in The North Bengal University Act, 1981
(c)the Faculty Council for post-graduate studies or the Councils for undergraduate studies may delegate any of its powers or duties, conferred or imposed by or under this Act, to-(i)the Vice-Chancellor,(ii)a committee constituted from among its own members,(iii)a committee constituted in accordance with the Regulations, or(iv)any of the Boards of Studies;