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Ex Cadet Nishant Singh vs Union Of India And Ors on 14 October, 2022

Author: Rekha Palli

Bench: Rekha Palli

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                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 11118/2018
                               EX CADET NISHANT SINGH                      ..... Petitioner
                                                Through: Mr.Suraj Prakash,Adv.

                                                    versus

                                 UNION OF INDIA AND ORS.                ..... Respondent
                                               Through: Mr.Ravi Prakash, CGSC with
                                               Mr.Varun Agarwal, Adv.

                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                               ORDER

% 14.10.2022 CM APPL. 39456/2022

1. Exemption allowed, subject to all just exceptions.

2. The application stands disposed of.

3. This is an application preferred by the petitioner seeking clarification of the order dated 15.10.2018.

4. Since the original order dated 15.10.2018 was passed by a Division Bench, the present application is required to be listed before an appropriate Division Bench, subject to the orders of Hon'ble the Chief Justice.

5. List on 02.12.2022.

REKHA PALLI, J OCTOBER 14, 2022/sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:14.10.2022 18:02:28