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Union of India - Section

Section 19 in The Advocates Act, 1961

19. State Bar Councils to send copies of rolls of advocates to the Bar Council of India.

- Every State Bar Council shall send to the Bar Council of India an authenticated copy of the roll of advocates prepared by it for the first time under this Act and shall thereafter communicate to the Bar Council of India all alterations in, and additions to, any such roll, as soon as the same have been made.