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Rajasthan High Court - Jaipur

Vikrant @ Naresh Koli S/O Omprakash vs The State Of Rajasthan on 2 August, 2021

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 12070/2021

                                    Vikrant @ Naresh Koli S/o Omprakash
                                                                                                     ----Petitioner
                                                                      Versus
                                    The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ram Manohar Sharma For Respondent(s) : Mr. Sanjeev Kumar Mahala, P.P. HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 02/08/2021 Learned Public Prosecutor is directed to procure the case diary as well as the criminal antecedents of the petitioner.

List the matter on 10.08.2021.

(MAHENDAR KUMAR GOYAL),J Manish/155 (Downloaded on 03/08/2021 at 10:28:40 PM) Powered by TCPDF (www.tcpdf.org)