Rajasthan High Court - Jaipur
Vikrant @ Naresh Koli S/O Omprakash vs The State Of Rajasthan on 2 August, 2021
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 12070/2021
Vikrant @ Naresh Koli S/o Omprakash
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ram Manohar Sharma For Respondent(s) : Mr. Sanjeev Kumar Mahala, P.P. HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 02/08/2021 Learned Public Prosecutor is directed to procure the case diary as well as the criminal antecedents of the petitioner.
List the matter on 10.08.2021.
(MAHENDAR KUMAR GOYAL),J Manish/155 (Downloaded on 03/08/2021 at 10:28:40 PM) Powered by TCPDF (www.tcpdf.org)