Patna High Court - Orders
Lali Singh vs The State Of Bihar & Ors on 23 November, 2015
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9059 of 2015
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Lali Singh
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Rajani Kant Singh
For the Respondent/s : Mr. AC to GP-24
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
4 23-11-2015Learned AC to GP-24 submits that he has received instruction and makes a prayer for granting time for filing counter affidavit.
As prayed, put up this case after one week.
(Rakesh Kumar, J) NKS/-
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