Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Sikkim - Subsection Section 4(2) in Sikkim Anti Drugs Act, 2006 (2)The Programme Officer shall, either by himself or through officers subordinate to him, exercise all powers or perform all functions entrusted to him by the Government.
