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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(b) in The Himachal Pradesh Excise Act, 2011

(b)every still, utensil, implement or apparatus and all materials in respect of or by means of which such offence has been committed;