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Delhi High Court - Orders

Inder Mohan Nagpal vs The Govt. Of Nct Of Delhi & Ors on 30 March, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~47(2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 5109/2017, CM APPL. 21850/2017
                               INDER MOHAN NAGPAL                                 ..... Petitioner
                                                  Through:     None

                                                  versus

                               THE GOVT. OF NCT OF DELHI & ORS        ..... Respondents
                                              Through: Mr. Gautam Narayan, ASC for
                                                       GNCTD
                                                       Ms. Sonia A.Menon, Adv. for R-2
                                                       with Mr. Kulvinder Pall for
                                                       Management
                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                        ORDER

% 30.03.2022 Due to paucity of time, the matter could not be heard today. List on 15.11.2022.

YASHWANT VARMA, J.

MARCH 30, 2022/SU Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:01.04.2022 12:54:05