Delhi High Court - Orders
Inder Mohan Nagpal vs The Govt. Of Nct Of Delhi & Ors on 30 March, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~47(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5109/2017, CM APPL. 21850/2017
INDER MOHAN NAGPAL ..... Petitioner
Through: None
versus
THE GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Gautam Narayan, ASC for
GNCTD
Ms. Sonia A.Menon, Adv. for R-2
with Mr. Kulvinder Pall for
Management
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 30.03.2022 Due to paucity of time, the matter could not be heard today. List on 15.11.2022.
YASHWANT VARMA, J.
MARCH 30, 2022/SU Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:01.04.2022 12:54:05