Section 28(4) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018
(4)The Ombudsman may, after hearing the Forum or any other interested party, if any, from time to time, issue such orders, instructions or directions to the Forum for the performance of its functions under these Regulations, as it may deem fit.
