Karnataka High Court
Smt Vasanthi vs The National Insurance Co Ltd on 22 April, 2010
Bench: K.L.Manjunath, Jawad Rahim
i. ' *_ AT\iD : IN THE HIGH COURT OF KARNATAKA AT BAl\§GALORE DATED THIS THE 22"?' DAY OF APRIL, 2010 PRESENT THE HON'BLE MR: }USTiCE AND S' _ THE HDNBLE MR, JUS? }MCEE::jAW:AD'1 MISC. CVL VF\iO.3;/"48__0 /"2 C.)1O MISC. cv: h_Q.378~1/203.Gf. ' MFA N0. 2_2S9_O§ 2006~._ ii BETWEEN: -A q 1.
SMT.vASANT'H':,_w/"0 A".,R.AT-RIC, AGEDA.AEODTE.5_A_ 'YEARS, ' .1 5<IVNf2%TT%i'AVN"-VI TAGDARU M A R, _ S/O -i'_A.TE,A;<PA'T,RIC,' ' AGED EQBQUTK "TEARS, 3_V SMT'v.f\(§AL£YHsiI;--i§/O LATE APATREC " A<3ED_ ABOUT 22 YEARS _ ALL ARE RESIDING AT NO.2,2S 'A MLJRPHY TOWN, ULSOOR .""«..,BAN£3'A§_ORE A 560 008 §f:'P'£"L§;.,f-§Nf§
1. CC)§~'¥M(3f\i EH BOTH CASES ~~ ('BY SRI B.M.ADIGA, SR1 TRSRTHIVASA, SR1 'T<.R.vENr<ATESH GOWBA 5: SR: R.SH1vA+<.:uMAR ADVSJ 1 THE §\JATIOP»§fi\L H\§S¥jRAf'<éCE CG, LTD R.O,MADHL}RA CGATS BUILDING M.G.RO/AD, BAN{3A.LORE»-S60 003.
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2. SRI GGANESHAN, M/S MALAVIZHI LORRY, TRANSPORT, NO.466 THADAGAM ROAD, R.S.PURAM, COMBATORE, TAMIL NADU. , _._RE:PONDENTS COMMON IN BOTH-._CASES *>l<>é= MISC. CVL NO. 3780/2010 IS FILEDH.IUI1'I--'S1,"~:..,5*'.._,CE LIMITATIDN ACT PRAYING TO CONDONE OFI585' DAYS IN FILING THE APPLICATIQNTO RTEICA/-IL-L:"TH'Ev'ORDER2 DATED 13-O6-2008 AND MISC, CVL ._E\3"O.-:'37'V8--1/.20'1O TIS ;
FILED WS 151 OF C.P.C PRAYINO --REC._AL~L_"TH'E'-QR¥D'ER DATED 13~06--2008 WHICH wASv..F'I--L_ED To_'RE'c:A'I.,_L'~TT'HE EARLIER ORDER DATED 6'¥_7'--*2007 'FORNo,_N £C€).MP--E;IANCE' OF OFFICE OB3ECTION.
THESE MISC. CV.L_fs "-I'-0j;- f"ARE COMING ON FOR HEARING FOR INTERLOCL.,FTC)R§{ APPLICATION ON THIS DAY, JAWAD .1' :IeIAD'E.V,TH E F'OLLOwING : -- < t;sI~. -*2 ORDER Heardd the .l_eafned.~'D'c0unsei for appiicant on Misc. Cvi. N,_o;§'.:.3:7f8€)/ZOIJA9'«fi.i_e_€f' to condone the deiay of 585 days in ' Vifiiing Cvl. NO. 3781/2009 to recali the order dated "1.3'?'vIO6E2IIi4¥3_S_',1'Aerused the grounds urged therein.
A Though the reasons assigned do not make out A"~AVsI-Ifficient cause for condoning the delay or recailing the