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State of Tamilnadu - Section
Section 7 in Tamil Nadu Municipal Engineering Subordinate Service Rules, 1970
7. Qualification regarding age.
- No person shall be appointed to the category specified in column (i) below if he has completed on the first day of July of the year in which recruitment is made the years of age specified against the entry in column (ii).| (I) | (II) | |
| Class I Categories 2 to 5 | 30 | Where a period of training or experience has been prescribedin the special rules, in addition to educational qualifications,such period of training or experience may be deducted from theirage for computing the age limit prescribed: |
| Class II Category 5 | 30 | |
| Class III Categories 1 to 3 | 30 | |
| Class IV Categories 1, 2 and 5 | 30 | |
| Class V Categories 1 to 4 | 35 | |
| Classes VI to IX | 28 |