Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] Madras Presidency - Subsection Section 59(2) in Madras Hindu Religious and Charitable Endowments Act, 1951 (2)The Deputy commissioner may at any time by order modify or cancel any order passed under sub section (1).
