Section 37(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 37(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)construct, maintain and control within the aforesaid limits any school, library, hospital, dispensary, poor house, asylum, orphanage, inspection house or other building or institution which is not maintained exclusively for the benefit of persons residing within the aforesaid limits, and

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State of Uttar Pradesh - Subsection

Section 37(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961