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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

State of Uttar Pradesh - Subsection

Section 138(1)(d) in The U.P. Co-operative Societies Rules, 1968

(d)Uttar Pradesh Co-operative Bank, Uttar Pradesh Gram Vikas Bank, Uttar Pradesh Co-operative Federation - Rs. 1,00,000 per annum