Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Maharashtra - Subsection Section 20(2)(a) in The Maharashtra Value Added Tax Act, 2002 (a)for all or any of the places of business of the dealer, whether or not situated within the jurisdiction of the same registering authority, or