Section 9 in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005
9. Membership of a Sports Association.
(1)Every District Level Sports Association, registered under this Act, shall be a member of the concerned State Level Sports Association.(2)A Primary Sports Body shall be a member of the concerned District Level Sports Association.(3)Subject to the provisions of this Act, any addition, deletion or change in membership can be made only at a General Body meeting of a Sports Association.(4)A Sports Association may prescribe conditions and procedure of granting membership in its bye-laws.
