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State of Madhya Pradesh - Section

Section 11 in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013

11. Power to issue directions.

- The State Government, may, issue from time to time such orders, directions and suggestions to the Ombudsman and concerned officials, which are not against the Act and these rules, for smooth implementation of these rules.