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[Cites 0, Cited by 0] [Section 256] [Entire Act]

State of Jharkhand - Subsection

Section 256(b) in Jharkhand Municipal Act, 2011

(b)to provide for separate receptacles or disposal bags for the storage of
(i)organic and bio-degradable wastes,
(ii)recyclable or non-bio-degradable wastes, and
(iii)domestic hazardous wastes.