Shahid Ali Sayyed vs Ajit Kesari on 14 October, 2015

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Madhya Pradesh High Court

Shahid Ali Sayyed vs Ajit Kesari on 14 October, 2015

CONC. No.383/2015
14.10.2015

Shri Shashank Patwari, learned counsel for the

petitioner.

Ofﬁce to submit the report regarding service of notice to

the respondents.

(P. K. Jaiswal) Judge gp