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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Rajasthan - Subsection

Section 112(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)a chain is withdrawn from use when it is stretched and increased in length which exceeds five per cent of its length or when a link of such chain is deformed or is otherwise damaged or raised scarves of defective welds is appeared on it;