Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(5) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001 (5)The basement shall be permitted to be constructed within the prescribed set back and maximum coverage applicable to the building.
