Supreme Court - Daily Orders
T.Balakrishnam Naidu (D) By L.Rs. vs R. Muniraju on 13 March, 2024
Bench: Pankaj Mithal, Prashant Kumar Mishra
ITEM NO.102 COURT NO.17 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5877/2009
T.BALAKRISHNAM NAIDU (D) BY L.RS. Appellant(s)
VERSUS
R. MUNIRAJU & ORS. Respondent(s)
(IA No. 159199/2018 - EXEMPTION FROM FILING O.T.
IA No. 6172/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 159198/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 13-03-2024 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Appellant(s) Mr. V. N. Raghupathy, AOR
M/S. Devasa & Co., AOR
Mr. Shekhar G Devasa, Adv.
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Shashi Bhushan Nagar, Adv.
Mr. Vishwanath Chaturvedi, Adv.
For Respondent(s) Mr. S N Bhat, Sr. Adv.
Mr. D P Chaturvedi, Adv.
Mr. Tarun Kumar Thakur, Adv.
Ms. Parvati Bhat, Adv.
Mr. Abhay Choudhary M, Adv.
Mr. Vivek Ram, Adv.
Ms. Anuradha Mutatkar, AOR
Mr. D. L. Chidananda, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by SONIA BHASIN Date: 2024.03.15 10:46:31 IST Reason: On the request of learned counsel for 1 respondent nos. 1 and 2, since learned counsel for respondent no. 3-State of Karnataka is not available today, we direct the appeal to be listed in the week commencing 1st April, 2024.
(SONIA BHASIN) (MAMTA RAWAT)
COURT MASTER (SH) COURT MASTER (NSH)
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