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Supreme Court - Daily Orders

T.Balakrishnam Naidu (D) By L.Rs. vs R. Muniraju on 13 March, 2024

Bench: Pankaj Mithal, Prashant Kumar Mishra

     ITEM NO.102                           COURT NO.17                     SECTION IV-A

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal     No(s).    5877/2009

     T.BALAKRISHNAM NAIDU (D) BY L.RS.                                    Appellant(s)

                                                    VERSUS

     R. MUNIRAJU & ORS.                                                   Respondent(s)


     (IA No. 159199/2018 - EXEMPTION FROM FILING O.T.
     IA No. 6172/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 159198/2018 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 13-03-2024 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE PANKAJ MITHAL
                         HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA

     For Appellant(s)              Mr. V. N. Raghupathy, AOR

                                   M/S. Devasa & Co., AOR
                                   Mr. Shekhar G Devasa, Adv.
                                   Mr. Manish Tiwari, Adv.
                                   Ms. Thashmitha Muthanna, Adv.
                                   Mr. Shashi Bhushan Nagar, Adv.
                                   Mr. Vishwanath Chaturvedi, Adv.


     For Respondent(s) Mr. S N Bhat, Sr. Adv.
                        Mr. D P Chaturvedi, Adv.
                        Mr. Tarun Kumar Thakur, Adv.
                        Ms. Parvati Bhat, Adv.
                        Mr. Abhay Choudhary M, Adv.
                        Mr. Vivek Ram, Adv.
                        Ms. Anuradha Mutatkar, AOR

                                   Mr. D. L. Chidananda, AOR


                         UPON hearing the counsel the Court made the following
Signature Not Verified
                                             O R D E R

Digitally signed by SONIA BHASIN Date: 2024.03.15 10:46:31 IST Reason: On the request of learned counsel for 1 respondent nos. 1 and 2, since learned counsel for respondent no. 3-State of Karnataka is not available today, we direct the appeal to be listed in the week commencing 1st April, 2024.

 (SONIA BHASIN)                             (MAMTA RAWAT)
COURT MASTER (SH)                        COURT MASTER (NSH)




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