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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(vii) in Karnataka Regularisation of Unauthorised Constructions in Urban Areas Act, 1991

(vii)unauthorised constructions made in violation of Urban (Land Ceiling and Regulation) Act, 1976 (Central Act 33 of 1976);